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[Cites 0, Cited by 0] [Section 224(1)] [Section 224] [Entire Act]

Union of India - Subsection

Section 224(1)(i) in The Navy (Pension) Regulations, 1964

(i)if he is still in service or has retired but his pension has not yet been sanctioned, he shall apply to the Controller of Defence Accounts (Pensions) through the Commodore Naval Barracks ;