Supreme Court - Daily Orders
Commissioner Of Income Tax Ii vs M/S Hero Cycles Ltd. on 20 August, 2015
\202 ITEM NO.99 REGISTRAR COURT. 2 SECTION
IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M K HANJURA
Civil Appeal No(s). 4318/2011
C.I.T-II LUDHIANA Appellant(s)
VERSUS
M/S HERO CYCLES LTD. Respondent(s)
Date : 20/08/2015 This appeal was called on for hearing today.
For Appellant(s) Mr. Naik H.K.,Adv.
Ms. Anil Katiyar,Adv.
Mr. B. V. Balaram Das,Adv.
For Respondent(s) Ms. Arta Trana Panda,Adv.
Mr. Rameshwar Prasad Goyal,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The office report indicates that the Ld. Counsel for parties have failed to file the statement of case within the period stipulated under the rules. Viewed thus, the matter shal l be processed for listing before the Hon’ble Court under the rules.
(M K HANJURA) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2015.08.21 15:35:04 SCT Reason: