Supreme Court - Daily Orders
P. Ravindhranath vs P. Milany on 16 February, 2024
Author: Surya Kant
Bench: Surya Kant
ITEM NO.801 COURT NO.4 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).4724/2023
P. RAVINDHRANATH Appellant(s)
VERSUS
P. MILANY & ORS. Respondent(s)
Date : 16-02-2024 This appeal was mentioned today.
CORAM : HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Appellant(s) Mr. Ketan Paul, AOR
For Respondent(s) Ms. E. R. Sumathy, AOR
Mr. Sudipto Sircar, AOR
Ms. Smita Amratlal Vora, AOR
Mr. Vairawan A.S, AOR (mentioned by)
UPON being mentioned, the Court made the following
O R D E R
List on 20.03.2024.
(ARJUN BISHT) (PREETHI T.C.) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by ARJUN BISHT Date: 2024.02.17 12:53:08 IST Reason: