Supreme Court - Daily Orders
Rajasthan Rajya Vidyut Prasaran Nigam ... vs Mb Power (Madhya Pradesh) Limited on 5 September, 2022
Bench: Sanjay Kishan Kaul, Abhay S. Oka
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ITEM NO.58 COURT NO.3 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17350/2021
(Arising out of impugned final judgment and order dated 20-09-2021
in DBCWP No. 14815/2020 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD. Petitioner(s)
VERSUS
MB POWER (MADHYA PRADESH) LIMITED & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.140772/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT )
WITH
SLP(C) No. 17004/2021 (XV)
(FOR ADMISSION and I.R. and IA No.137590/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
Date : 05-09-2022 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE ABHAY S. OKA
For Petitioner(s) Mr. M.G. Ramachandran, Sr. Adv.
Mr. Anand K Ganesan, Adv.
Mr. Nikunj Dayal, AOR
Mr. Amal nair, Adv.
Ms. Srishti Khindaria, Adv.
Mr. Aneesh Bajaj, Adv.
For Respondent(s) Dr. A.M. Singhvi, Sr. Adv.
Mr. Ankur Chawla, Adv.
Mr. Vaibhav Mishra, Adv.
Mr. Avishkar Singhvi, Adv.
Mr. C.B. Bansal, Adv.
Ms. Adya Shree Dutta, Adv.
Signature Not Verified
Mr. Jayant Mohan, AOR
Digitally signed by
BALA PARVATHI
Date: 2022.09.05
18:22:31 IST
Reason: Mr. Ravi Kishore, Adv.
Mr. Guntur Prabhakar, AOR
Ms. Prerna Singh, Adv.
Mr. Guntur Pramod Kumar, Adv.
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Mr. Atul Shanker Mathur, Adv.
Ms. Priya Singh, Adv.
Mr. Prabal Mehrotra, Adv.
Mr. Amlaan Kumar, Adv.
forM/s Khaitan and Co AOR
UPON hearing the counsel the Court made the following
O R D E R
Applications for exemption from filing C/C of the impugned judgment are allowed.
Leave granted.
Tag with C.A. Nos. 1937/2020 and 2721/2020. [CHARANJEET KAUR] [POONAM VAID] ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)