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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Odisha - Subsection

Section 43(3) in The Orissa Contract Labour (Regulation and Abolition) Rules, 1975

(3)
(i)A portion of the dining hall and service counter shall be partitioned off and reserved for women workers in proportion to their number.
(ii)Washing places for women shall be separate and screened to secure privacy.