Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 140] [Entire Act]

Union of India - Subsection

Section 140(5) in The Coal Mines Regulations, 2011

(5)Where removal of fallen coal from the mine is not practicable, the area shall be effectively sealed off.