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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2) in The Merchant Shipping (Registration Of Sailing Vessels) Rules, 1960

(2)The registrar shall enter in his register the particulars of the vessel and any outstanding mortgage of the vessel or any interest therein and shall also assign a new official number to the vessel.