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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(2)(iii) in Haryana Municipal Building Bye-laws 1982

(iii)cantilevered projections referred to in clause (ii) in the case of plots where architectural or frame control does not apply, projecting not more than 1.80 metres beyond the building lines in the front and rear of the main residential building and 1.00 metre along the sides thereof, when measured at right angle to the outer face of the respective wall;