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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Odisha - Subsection

Section 59(2)(f) in The Orissa State Electricity (Supply) Rules, 1962

(f)details of any undertakings, stations or main transmission fines which the Board has acquired under the provisions of Section 23 or Section 37;