Delhi High Court - Orders
Mr. Abhishek Gupta & Anr vs State Of Nct Of Delhi & Anr on 10 March, 2022
Author: Asha Menon
Bench: Asha Menon
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1064/2022
MR. ABHISHEK GUPTA & ANR. .....Petitioners
Through: Mr. Tanmaya Mehta, Mr. Arjit
Kumar Singh, Ms. Shreya Gupta and
Ms. Vasu Vats, Advs.
Versus
STATE OF NCT OF DELHI & ANR. .... Respondents
Through: Mr. Sanjay Jain, ASG with Mr. Amit
Gupta, APP and Mr. Padmash Mishra
and Mr. Nishant Tripathi, Advs. with
Inspector Narender Singh and SI
Subhash Chandra.
CORAM:
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 10.03.2022 Crl.M.A.4585/2022 (for exemption)
1. Allowed subject to just exceptions.
2. The application stands disposed of. CRL.M.C. 1064/2022 & Crl.M.A.4586/2022 (for stay)
3. Arguments heard.
4. Judgment reserved.
5. The order be uploaded on the website forthwith.
ASHA MENON, J.
MARCH 10, 2022 'bs' Signature Not Verified Digitally Signed By:MANJEET KAUR Signing Date:10.03.2022 18:13:02