Delhi High Court - Orders
Veena Bhatia vs Centre For Development Of Telematics ... on 8 July, 2024
Author: Jyoti Singh
Bench: Jyoti Singh
$~47 and 48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
47
+ W.P.(C) 11781/2019 and CM APPL. 48356/2019
VEENA BHATIA .....Petitioner
Through: Mr. Tariq Adeeb, Advocate.
versus
CENTRE FOR DEVELOPMENT OF
TELEMATICS (C-DOT) & ORS .....Respondents
Through: Mr. Rohit Dutta, Advocate with
Ms.Akshita Gupta, AR for Respondent No.1.
Mr. Bhagvan Swarup Shukla, CGSC for
Respondent/UOI.
48
+ W.P.(C) 11788/2019 and CM APPL. 48366/2019
RASHMI JAIN .....Petitioner
Through: Mr. Tariq Adeeb, Advocate.
versus
CENTRE FOR DEVELOPMENT OF
TELEMATICS (C-DOT) & ORS .....Respondents
Through: Mr. Rohit Dutta, Advocate with
Ms.Akshita Gupta, AR for Respondent No.1.
Mr. Bhagvan Swarup Shukla, CGSC for
Respondent/UOI.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 08.07.2024 Hon'ble Judge is not holding the Court today.
List on 12.09.2024.
By Order (COURT MASTER) JULY 8, 2024 B.S. Rohella This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/07/2024 at 21:31:08