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State of Rajasthan - Section

Section 55D in The Rajasthan Agricultural Produce Markets Rules, 1963

55D. Powers and functions of the Secretary.

- The Secretary of the Board shall-
(a)issue, under the instructions of the Chairman, notices for the meetings of the Board and the sub-committees thereof;
(b)be present at such meetings and record and keep the minutes thereof;
(c)carry out the decisions of the Board and its sub-committees;
(d)work as drawing and disbursing officer of the Board; and
(e)exercise such other powers and perform such other functions as are conferred or imposed on him by or under the Act or the rules or as may be delegated to him by the Board.