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[Cites 0, Cited by 0] [Section 115(2)] [Section 115] [Entire Act]

State of West Bengal - Subsection

Section 115(2)(c) in The West Bengal Panchayat Act, 1973

(c)inspect or cause to be inspected utilisation of funds in respect of schemes or programmes assigned to the Gram Panchayats by the State Government for execution either directly or through the Zilla Parishad [or the Mahakuma Parishad or the Council] or the Panchayat Samiti,