Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Rajasthan - Subsection

Section 79(ii) in Rajasthan Land Revenue (Land Records) Rules, 1957

(ii)"Crop failure" (Bijmar) denotes not only failure of the crop to germinate or failure soon after germination but also denotes cases where the crop is not harvested due to the extremely meagre out-tum or other calamities e.g. floods, hail storm, locusts, rust, pest etc.