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[Cites 0, Cited by 0] [Section 1960] [Entire Act]

Union of India - Subsection

Section 1960(8) in Bank of Baroda (Employees') Pension Regulation, 1995

(8)Pensioner whose basic pension is less than minimum pension but the aggregate of basic pension and additional pension is more than the minimum pension shall draw dearness relief as applicable to minimum pension.Annexure IIIDearness Relief on Pension