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[Cites 0, Cited by 0] [Section 32(64)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(64)(i) in Rajasthan General Clauses Act, 1955

(i)as respects the period ending with the 17th day of March, 1952, the Rajpramukh acting under the convenant or under article 385 of the Constitution;