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State of Madhya Pradesh - Section

Section 238 in The M.P. Irrigation Rules, 1974

238.

Whoever violates osrabandi [and warabandi] [Substituted by Notification No, F.27-8-81-MM-XXXIX, dated 6-11-1982.] programme shall punishable with fine which may extend to Rs. 250 and where the breach is continuing one with further fine which extend to Rs. 10 for every day after the first during which the breach has been persisted in.