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State of Madhya Pradesh - Section

Section 11 in The M.P. Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000

11. Procedure for keeping Account.

- Accounts, register/format will be maintained as per these rules and as directed by Board or Managing Director. Divisional offices should also adopt the same procedure to maintain account/register and books under these rules. Suitable account/register and books shall be maintained by the Collector for Road Fund as mentioned in these rules and procedure mentioned in these rules will be complied with.