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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(d) in The Orissa Grama Rakshi Act, 1967

(d)all other words and expressions used in this Act but not defined herein shall have the same meanings as have been respectively assigned to them in the Police Act, 1861 (5 of 1861);