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State of Jharkhand - Section

Section 642 in Civil Court Rules of the High Court of Judicature at Patna

642.

Every challan and Payment Order for money received or paid at Court under heads (a) to (g) shall be shown in detail in the Pass-Book, and the head of account shall be noted against each, so as to enable the Treasury Officer to bring the transactions in detail upon his books, and classify them correctly.Note. - It is necessary' to show in the Pass-Book the totals only of each challan and Payment Order. Each Challan may contain any number of items provided they belong to the same head of account.Examination by Judge-in-charge