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State of West Bengal - Section

Section 20D in West Bengal Cold Storage (Licensing and Regulation) Act, 1966

20D. Licensee to comply with the direction or order of the State Government.

— Every licensee shall be bound to comply with the direction or order issued by the State Government under section 20C, within such period as may be specified therein and failure to comply with such direction or order shall be a contravention of the provisions of this Act.