Section 2(70)(a) in The Orissa Municipal Corporation Act, 2003

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State of Odisha - Subsection

Section 2(70)(a) in The Orissa Municipal Corporation Act, 2003

(a)as a place of public worship or as a school, college or other place of instruction (not being a dwelling house so used) or as a hospital, work house, public theater, public cinema, public concert room, public bal-room, public-lecture room, public library or public exhibition room or a public place of assembly, or

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State of Odisha - Subsection

Section 2(70)(a) in The Orissa Municipal Corporation Act, 2003