Jammu & Kashmir High Court
Neha Aayush Parwani vs Ut Of J&K And Another on 24 November, 2020
Author: Dhiraj Singh Thakur
Bench: Dhiraj Singh Thakur
Admission Cause List
Case No.102
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(Through video conference)
CRM(M) No. 319/2020
CrlM No. 1162/2020
in
CRM(M) No. 346/2020
CrlM No. 1281/2020
Neha Aayush Parwani ....Petitioner(s)
Through :- Ms. Aparajita Jamwal, Advocate
V/s
UT of J&K and another ....Respondent(s)
Through :- Mr. Aseem Sawhney, AAG
Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
ORDER
24.11.2020 Objections be filed within six weeks.
List again on 16.02.2021.
Meanwhile, interim direction to continue.
(Dhiraj Singh Thakur) Judge JAMMU 24.11.2020 (Naresh) NARESH KUMAR 2020.11.25 13:42 I attest to the accuracy and integrity of this document