Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70A(2)] [Section 70A] [Entire Act] State of Maharashtra - Subsection Section 70A(2)(b) in The Maharashtra Public Trusts Act, 1950 (b)in which an order has been passed either in an appeal made under section 70 or 71 or on an application under section 72.