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[Cites 0, Cited by 0] [Section 15B(2)] [Section 15B] [Entire Act]

State of Tamilnadu - Subsection

Section 15B(2)(ii) in Tamil Nadu Entertainments Tax Act, 1939

(ii)to any person enforcing the provisions of this Act where it is necessary to disclose the same to him for the purposes of this Act; or