Gauhati High Court
Icici Lombard General Insurance ... vs Smti Menaka Devi And 4 Ors on 8 September, 2022
Author: Nani Tagia
Bench: Nani Tagia
Page No.# 1/4
GAHC010250082018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./1005/2018
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED
HAVING ITS REGISTERED AND HEAD OFFICE AT ICICI BANK TOWERS,
BANDRA KURLA COMLEX, MUMBAI 400051 AND ONE OF THE REGIONAL
OFFICE AT APEEJAY HOUSE PARK STREET, KOLKATTA, 700016 AND ONE
OF THE BRANCH OFFICE AT GS ROAD RUKMINIGAON, GUWAHATI 781022,
ASSAM
VERSUS
SMTI MENAKA DEVI AND 4 ORS
W/O LATE BASUDEV SARMA ALIAS BASUDEB CHAMLAGAIN
RESIDENT OF VILLAGE AMLIGHAT, PO AMLIGHAT, PS JAGIROAD, DIST
MORIGAON, ASSAM, 782413
2:MISS MIRA DEVI
D/O LATE BASUDEV SARMA ALIAS BASUDEB CHAMLAGAIN
RESIDENT OF VILLAGE AMLIGHAT
PO AMLIGHAT
PS JAGIROAD
DIST MORIGAON
ASSAM
782413
TPO BE REPRESENTED BY RESPONDENT NO. 1
3:MR. KOBIDH SARMA
S/O LATE BASUDEV SARMA ALIAS BASUDEB CHAMLAGAIN
RESIDENT OF VILLAGE AMLIGHAT
PO AMLIGHAT
PS JAGIROAD
DIST MORIGAON
ASSAM
782413
Page No.# 2/4
TPO BE REPRESENTED BY RESPONDENT NO. 1
4:MR. KARNAHAR
FATHER OF LATE BASUDEV SARMA ALIAS BASUDEB CHAMLAGAIN
RESIDENT OF VILLAGE AMLIGHAT
PO AMLIGHAT
PS JAGIROAD
DIST MORIGAON
ASSAM
782413
5:MUSSTT. JESMIN SULTANA
D/O RAMJAN ALI
RESIDENT OF VILLAGE JALUGUTI
PS MIKIRBHETA
DIST MORIGAON
ASSAM 782104
RESPONDENT OF VEHICLE NO AS-02-R-692
Advocate for the Petitioner : MR. A J SAIKIA
Advocate for the Respondent : MR. B P SINHA (R1)
Linked Case : I.A.(Civil)/4283/2018
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED
HAVING ITS REGISTERED AND HEAD OFFICE AT ICICI BANK TOWERS
BANDRA KURLA COMLEX
MUMBAI 400051 AND ONE OF THE REGIONAL OFFICE AT APEEJAY HOUSE
PARK STREET
KOLKATTA
700016 AND ONE OF THE BRANCH OFFICE AT GS ROAD RUKMINIGAON
GUWAHATI 781022
ASSAM
VERSUS
SMTI MENAKA DEVI AND 4 ORS
W/O LATE BASUDEV SARMA ALIAS BASUDEB CHAMLAGAIN RESIDENT OF
VILLAGE AMLIGHAT
PO AMLIGHAT
Page No.# 3/4
PS JAGIROAD
DIST MORIGAON
ASSAM
782413
2:MISS MIRA DEVI
D/O LATE BASUDEV SARMA ALIAS BASUDEB CHAMLAGAIN
RESIDENT OF VILLAGE AMLIGHAT
PO AMLIGHAT
PS JAGIROAD
DIST MORIGAON
ASSAM
782413
TPO BE REPRESENTED BY RESPONDENT NO. 1
3:MR. KOBIDH SARMA
S/O LATE BASUDEV SARMA ALIAS BASUDEB CHAMLAGAIN
RESIDENT OF VILLAGE AMLIGHAT
PO AMLIGHAT
PS JAGIROAD
DIST MORIGAON
ASSAM
782413
TPO BE REPRESENTED BY RESPONDENT NO. 1
4:MR. KARNAHAR
FATHER OF LATE BASUDEV SARMA ALIAS BASUDEB CHAMLAGAIN
RESIDENT OF VILLAGE AMLIGHAT
PO AMLIGHAT
PS JAGIROAD
DIST MORIGAON
ASSAM
782413
5:MUSSTT. JESMIN SULTANA
D/O RAMJAN ALI
RESIDENT OF VILLAGE JALUGUTI
PS MIKIRBHETA
DIST MORIGAON
ASSAM 782104
RESPONDENT OF VEHICLE NO AS-02-R-6925
------------
Advocate for : MR. A J SAIKIA
Advocate for : appearing for SMTI MENAKA DEVI AND 4 ORS
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BEFORE
HONOURABLE MR. JUSTICE NANI TAGIA
ORDER
Date : 08.09.2022 As prayed for by the learned counsels for the parties, list this matter for hearing after the ensuing Puja Break.
JUDGE Comparing Assistant