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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(ix) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

(ix)In the event of a Headmaster's refusing of delaying to give a transfer certificate, the parent or guardian of the pupil shall have the right of appeal to the Inspector of Anglo-Indian Schools whose decision shall be final unless he thinks it necessary to refer the matter to the Director.