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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(j) in Kerala Highway Protection Act, 1999

(j)"national highway" means any national highway in the State included in the schedule to the National Highways Act, 1956 (Central Act 48 of 1956) or any highway declared as a national highway under sub-section (2) of section 2 thereof,