Delhi High Court - Orders
Vedanta Ltd (Successor To Cairn India ... vs Assistant Commissioner Of Income-Tax & ... on 6 August, 2024
Author: Yashwant Varma
Bench: Yashwant Varma
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13048/2019
VEDANTA LTD (SUCCESSOR TO CAIRN INDIA
LTD) .....Petitioner
Through: Mr. Ajay Vohra, Senior
Advocate with Mr. Aditya
Vohra & Mr. Shashvat
Dhamija, Advocates
versus
ASSISTANT COMMISSIONER OF INCOME-TAX
& ORS. .....Respondents
Through: Mr. Shlok Chandra, Sr. SC, Ms.
Madhavi Shukla & Ms. Priya
Sarkar, Jr. Standing Counsels
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 06.08.2024
1. In order to evaluate the submissions which have been addressed, we request learned counsel for the petitioner to place on the record the Production Sharing Contract. Let the aforesaid be done within a period of three weeks from today.
2. Let the writ petition be called again on 17.09.2024.
YASHWANT VARMA, J.
RAVINDER DUDEJA, J.
AUGUST 6, 2024/RM This is a digitally signed order.
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