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Union of India - Section

Section 10 in The Converts' Marriage Dissolution Act, 1866

10. Service of citation .-A copy of the citation sealed with the seal of the Court shall be served on the respondent; and the provisions of the Code of Civil Procedure, 1908 (5 of 1908) as to the service and endorsement of summonses shall apply, mutatis mutandis , to citations under this Act.