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[Cites 0, Cited by 0] [Section 782(2)] [Section 782] [Entire Act]

State of Uttar Pradesh - Subsection

Section 782(2)(b) in Rules under the United Provinces Excise Act, 1910

(b)The naphtha which must be natural or only slightly alkaline to litmus should require at least 5 c.c. of decinormal acid to neutralize 25 c.c. of the spirit when methylorange is used as the indicator.