Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of West Bengal - Subsection Section 40(6) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982 (6)At the end of each market year the Chairman of the Board may send a report on the performance of the Chief Executive Officer to the State Government.
