Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(10)] [Section 8] [Entire Act] State of Andhra Pradesh - Subsection Section 8(10)(c) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020 (c)Till the time of receiving acceptance or rejection of application made under sub-section (8), the applicant may continue to operate fish feed business operations.