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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 73(3) in The Jammu and Kashmir Electricity Act, 2010

(3)All questions which come up before any meeting of the Commission shall be decided by a majority of votes, the Chairperson or in his absence, the person presiding shall have a second or casting vote.