Supreme Court - Daily Orders
Jahnvi Shanker vs Union Of India . on 18 May, 2015
Bench: A.K. Sikri, Uday Umesh Lalit
ITEM NO.24 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 299/2015
JAHNVI SHANKER AND ORS. Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(With appln. for ad-interim ex parte stay and office report)
Date : 18/05/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE UDAY UMESH LALIT
(Vacation Bench)
For Petitioner(s) Mr. Gopal Jain,Sr.Adv.
Mr. Bharat Sangal,Adv.
Ms. Vernika Tomar,Adv.
Ms. I.Abenla Air,Adv.
Mr. Vaibhav Chaudhary,Adv.
Mr. Chinmyee Chandra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Writ Petition (C) No. 298/2015 is taken on Board. Tag with W.P.(C) No. 299/2015. Issue notice on both the writ petitions. Notice may be served by dasti today itself on all the respondents.
List both the writ petitions with stay applications on 21.5.2015.
(SUMAN WADHWA) (SUMAN JAIN) Signature Not Verified Digitally signed by Suman Wadhwa Date: 2015.05.18 AR-cum-PS COURT MASTER 16:45:36 IST Reason: