Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 63 in The Orissa Homoeopathic Regulations, 1972 63. No candidate without the permission of the Presiding Officer shall leave his seat or the examination hall until one hour has elapsed from the time of commencement of examination.
