Allahabad High Court
Lala @ Lile @ Sanjay vs State Of U.P. on 10 August, 2010
Author: Ravindra Singh
Bench: Ravindra Singh
Court No. - 43 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 5148 of 2010 Petitioner :- Lala @ Lile @ Sanjay Respondent :- State Of U.P. Petitioner Counsel :- A.C. Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Ravindra Singh,J.
Heard learned counsel for the appellant and learned A.G.A. Admit.
Issue notice.
Summon the trial court record at an early date. Order Date :- 10.8.2010 RPD Hon'ble Ravindra Singh,J. Heard learned counsel for the appellant and learned A.G.A. Learned A.G.A. prays for and is granted ten days time to file objection/ counter affidavit.
List on 16.9.2010.
Order Date :- 10.8.2010 RPD