Supreme Court - Daily Orders
R K Nigam vs M/S. U.P. Electronics Corp. Ltd. on 15 September, 2014
Bench: Dipak Misra, Abhay Manohar Sapre
ITEM NO.27 COURT NO.8 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23892/2014
(Arising out of impugned final judgment and order dated 06/05/2014
in WP No. 24525/2007 passed by the High Court Of Judicature at
Allahabad)
R K NIGAM Petitioner(s)
VERSUS
M/S ELECTRONICS TEST AND DEVELOPMENT CENTRE PANKI KANPUR
AND ANR. Respondent(s)
(with appln. (s) for exemption from filing O.T. and interim relief)
Date : 15/09/2014 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Sunil Kumar Jain, Adv.
Mr. Pawan Shree Agrawal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable within four weeks.
(NAVEEN KUMAR) (RENUKA SADANA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Naveen Kumar
Date: 2014.09.17
16:57:56 IST
Reason: