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Supreme Court - Daily Orders

R K Nigam vs M/S. U.P. Electronics Corp. Ltd. on 15 September, 2014

Bench: Dipak Misra, Abhay Manohar Sapre

     ITEM NO.27                             COURT NO.8                 SECTION XV

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  No(s).   23892/2014

     (Arising out of impugned final judgment and order dated 06/05/2014
     in WP No. 24525/2007 passed by the High Court Of Judicature at
     Allahabad)

     R K NIGAM                                                          Petitioner(s)

                                                   VERSUS

     M/S ELECTRONICS TEST AND DEVELOPMENT CENTRE PANKI KANPUR
     AND ANR.                                           Respondent(s)


     (with appln. (s) for exemption from filing O.T. and interim relief)

     Date : 15/09/2014 This petition was called on for hearing today.

     CORAM :                HON'BLE MR. JUSTICE DIPAK MISRA
                            HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)                Mr. Sunil Kumar Jain, Adv.
                                      Mr. Pawan Shree Agrawal, Adv.

     For Respondent(s)

                           UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice returnable within four weeks.





                         (NAVEEN KUMAR)                           (RENUKA SADANA)
                          COURT MASTER                              COURT MASTER




Signature Not Verified

Digitally signed by
Naveen Kumar
Date: 2014.09.17
16:57:56 IST
Reason: