Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 6 in University of Heatlh Sciences, Karnal Act, 2016 6. Teaching of University. - All teaching in University shall be conducted by and in the name of University in accordance with the Statutes, Ordinances and Regulations made in this behalf.
