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State of Punjab - Section

Section 5 in The Punjab Right to Service Act, 2011

5. In section 13, -

a) in sub-section (1), for the words "Leader of Opposition in the Punjab Vidhan Sabha", the words "the Central Government" shall be substituted;b) in sub-section (2), the words "Chief Secretary of the State of Punjab or" shall be omitted;c) in sub-section (3), for the words "officers of All India Services from the Punjab cadre", the words "officers of All India Services from the Punjab or Haryana or Arunachal Pradesh-Goa-Mizoram and Union territory cadre" shall be substituted.