Section 15(2)(d) in The U.P. Coal Control Order, 1977

[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(2)(d) in The U.P. Coal Control Order, 1977

(d)transfers his licence to any other person without the previous permission in writing of the Licensing Authority, then without prejudice to any other action that may be taken against him, the Licensing Authority may, for reasons to be recorded in writing, order-

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State of Uttar Pradesh - Subsection

Section 15(2)(d) in The U.P. Coal Control Order, 1977