Madhya Pradesh High Court
Gajendra Singh Bundela vs Forest Range Damoh on 16 July, 2018
1 RP-1020-2018 The High Court Of Madhya Pradesh RP-1020-2018 (GAJENDRA SINGH BUNDELA Vs FOREST RANGE DAMOH) 1 Jabalpur, Dated : 16-07-2018 As prayed for, list the matter in the next week.
(MISS VANDANA KASREKAR) JUDGE manju Digitally signed by MANJU CHOUKSEY Date: 2018.07.17 11:14:14 +05'30'