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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(1)(c) in Himachal Pradesh Tax on Entry of Goods into Local Area Act, 2010

(c)the value of goods which have been subjected to tax once as such or in the same form under this Act; and