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[Cites 0, Cited by 4] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(c) in Tamil Nadu Government Servants (Conditions of Service) Act, 2016

(c)Out of the total number of appointments reserved in the categories referred to in clause (a), in the case of appointment made by direct recruitment to Group 'C' posts, five per cent in each such category shall be reserved for Ex-servicemen and subject to availability of such candidates, the appointment shall be made in turn and in the order of rotation as specified in Schedule-VII: