Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(b) in The M.P. Vanaspati Rog Tatha Vinashi Kit Adhiniyam, 1972

(b)prohibit or restrict the movement and renewal of any plant, soil or manure from one place to another;