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[Cites 0, Cited by 4] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2) in The Punjab Co-operative Societies Act, 1961

(2)To assist the Registrar in his function under this Act the Government may appoint such number of Additional Registrars, Joint Registrars, Deputy Registrars, Assistant Registrars and other persons with such designations as it may think fit.