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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1) in The Orissa Private Secretaries to Secretaries to Departments of Government Rules, 1974

(1)The lists prepared by the Board under Rule 7 and Rule 9 and the opinion of the Commission under Rule 8 and under Sub-rule (5) of Rule 9, shall be placed before the Government for approval after which the said list shall be final.