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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Goa - Subsection

Section 71(b) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(b)the operator's platform on every crane or tip driven by mechanical power is securely fenced and is provided by safe means and where access to such platform is by a ladder: -
(i)the sides of such ladder extend to a reasonable height beyond such platform or some other suitable handhold is provided in lieu thereof to prevent any falling of persons from such platforms;
(ii)the handling place on such platform is maintained free from obstruction and all slipping; and
(iii)in case the height of such ladder exceeds six meters, the resting platform is provided on such ladder at every six metres of its height and where the distance between the last platform so provided and the top end of such ladder is more than two metres then on such top end;