Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act] State of Uttar Pradesh - Subsection Section 22(3)(i) in U.P. Urban Planning and Development Act, 1973 (i)in the case of Examiner, Local Fund Accounts, be the same as he has in connection with the audit of the accounts of local authority;