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State of Kerala - Section

Section 5 in Kerala Home Guards Act, 1960

5. Function, and duties of members.—

(1)The Commandant- General may at any time call out any member of the Home-Guards for training or to discharge any of the functions or duties assigned to the Home Guards under section 3.
(2)The Commandant may at any time call out a member of the Home Guards for training or to discharge any of the functions or duties assigned to the Home Guards within his jurisdiction in accordance with the provisions of this Act and the rules made thereunder.